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State of Tamilnadu - Section

Section 4 in Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006

4. Notification by the State Election Commission of the list of recognised political parties and their symbols, the list of registered -unrecognised political parties and the list (s) of free symbols.

- The State Election Commission shall notify from time to time a list of recognised political parties, the symbols respectively reserved for them and a list of registered - unrecognised political parties and the list or lists of free symbols.