Section 18(5) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*
(5)The operator of the treatment, storage and disposal facility shall maintain records of hazardous wastes handled by him in' [Form 3] [ Substituted by S.O. 1799(E), dated 21.7.2009 (w.e.f. 21.7.2009).].
