Section 2 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997
2. [ Categorisation of Seats. [Substituted by Notification No. G.O.Ms. No. 256, dated 20.8.2004 (w.e.f. 16.8.1997).]
- (i) fifty percent (50%) of the total number of seats shall be set apart as "Government quota seats" and the remaining fifty percent of seats (50%) shall be called "Management quota seats.]
