Himachal Pradesh High Court
Narender Chauhan vs . Sundla on 14 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Narender Chauhan vs. Sundla FAO No.276 of 2020 14.03.2023 Present: Mr. Ajay Thakur, Advocate Vice Mr. Atharv Sharma, Advocate, for the appellant.
Mr. Romesh Verma, Senior Advocate with Mr.Hitesh Thakur, Advocate, for the respondent.
Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that the learned arguing counsel is not available today.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 14th March, 2023 (reena) ::: Downloaded on - 14/03/2023 20:51:07 :::CIS