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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(3)On receipt of the proposals from the Consolidation Officers, the Director of Consolidation shall consider the same and pass such orders as he deems fit.