Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(i) in The Orissa Ayurvedic Medicine Act, 1960 (i)who has, directly or indirectly, or by himself or as a partner, any share or interest in any contract with, by or on behalf of the Council or the Faculty;
