Calcutta High Court (Appellete Side)
D.K.Enterprises Pvt. Ltd. & Ors vs The State Of West Bengal & Anr on 27 September, 2018
Author: Shivakant Prasad
Bench: Shivakant Prasad
1 27.09.2018
. C.R.R. No. 777 of 2018
rc. with
CRAN No.2335 of 2018
In the matter of: D.K.Enterprises Pvt. Ltd. & Ors.
...Petitioner.
-Versus The State of West Bengal & Anr.
Mr. D. Saha ...for the petitioner.
Mr. Sanjib K. Mukhopadhyay
Mr. Soham Mukherjee ...for the O.P.
Affidavit of service filed in Court today be kept with the record. This application being CRAN No. 2335 of 2018 has been filed for extension of interim order.
The interim order granted earlier is extended till 8 weeks after the ensuing Puja Vacation or until further order, whichever is earlier.
Let this matter appear under the heading "Contested Application" 8 weeks after the ensuing Puja Vacation.
Liberty is given to the parties to pray for extension and/or vacation and/or modification of this order upon notice to the other side.
The application being CRAN 2335 of 2018 is disposed of. Urgent photostat certified copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Shivakant Prasad, J.)