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State of Gujarat - Section

Section 32 in The Gujarat Veterinary Practitioners Act, 1969

32. Copy of Budget estimate to be forwarded to State Government.

- A copy of every budget estimate and a statement of every re-appropriation as finally approved under Section 31 shall be forwarded by the Council without delay to the State Government. A copy of the annual budget estimate shall be so forwarded not later than the 18th February every year.