Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in The Life Insurance Corporation Act, 1956 (3)In the discharge of any of its functions the Corporation shall act so far as may be on business principles.[6-A. Power to impose conditions, etc.
