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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Mizoram - Subsection

Section 24(2)(d) in Mizoram Cooperative Societies Act, 2006

(d)undertake evaluation and research works on an ongoing basis for the purpose of extending help and support in the preparation of annual or periodical perspective plan for its member co-operatives;