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[Cites 0, Cited by 0] [Section 38A] [Entire Act]

State of Odisha - Subsection

Section 38A(8) in The Orissa Land Reforms (General) Rules, 1965

(8)[ The land shall be settled with deserving persons on rayati basis free of salami.] [Inserted vide Orissa Gazette Extraordinary No. 615/24.4.1986.][(8-a) * * *] [Deleted vide Orissa Gazette Extraordinary No. 615/24.4.1986.]