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[Cites 0, Cited by 0] [Section 55(9)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(9)(iv) in The Gas Cylinders Rules, 2016

(iv)an undertaking signed by director or occupier or authorized signatory of the company to the effect that there is no change in the organizational set up and technical manpower during the period of validity of approval;