[Cites 0, Cited by 0]
[Entire Act]
State of Bihar - Section
Section 24 in Bihar and Orissa Places of Pilgrimage Act, 1920
24. Repeals.
- The enactments specified in the schedule, so far as they are in force in Bihar and Orissa, are hereby repealed.The ScheduleEnactments Repealed(See Section 42)Acts of the Lieutenant-Governor of Bengal| Year | No | Shorttitle | |
| 1871 | ... | 4 | The Puri Lodging-House Act. |
| 1879 | ... | 2 | The Puri Lodging-House (Extension) Act. |
| 1884 | ... | 1 | Ditto. |
| 1908 | ... | 3 | The Puri Lodging-House (Amendment) Act. |