Jammu & Kashmir High Court - Srinagar Bench
Younis Nabi Naik vs State Of J&K & Anr on 27 August, 2019
Bench: Chief Justice, Rashid Ali Dar
S. No. 7
Advance List.
IN THE HIGH COURT OF JAMMU AND KASHMIR AT
SRINAGAR
LPA 121/2019
Younis Nabi Naik ....Appellant(s)
Through: Mr. Wajid Haseeb, Advocate
v/s
State of J&K & anr. ...Respondent(s)
Through: Mr. Mir Suhail, AAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
27.08.2019 It is submitted by Mr. Mir Suhail, learned AAG that he does not have the record with him. He shall positively produce the same on the next date of hearing.
Learned counsel for the parties shall also place on record the dates and events. Let the record of HCP no. 43/2019 be sent into this Court by the Registry. List on 2nd September, 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
27.08.2019
Yasmeen
YASMEEN RASHID
2019.08.27 15:09
I attest to the accuracy and
integrity of this document