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Jammu & Kashmir High Court - Srinagar Bench

Younis Nabi Naik vs State Of J&K & Anr on 27 August, 2019

Bench: Chief Justice, Rashid Ali Dar

            S. No. 7
            Advance List.
                    IN THE HIGH COURT OF JAMMU AND KASHMIR AT
                                                    SRINAGAR

                                                 LPA 121/2019

           Younis Nabi Naik                                                     ....Appellant(s)

                                        Through: Mr. Wajid Haseeb, Advocate
                                                     v/s
           State of J&K & anr.                                            ...Respondent(s)

                                        Through: Mr. Mir Suhail, AAG

           CORAM:

           HON'BLE THE CHIEF JUSTICE
           HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE


                                                     ORDER

27.08.2019 It is submitted by Mr. Mir Suhail, learned AAG that he does not have the record with him. He shall positively produce the same on the next date of hearing.

Learned counsel for the parties shall also place on record the dates and events. Let the record of HCP no. 43/2019 be sent into this Court by the Registry. List on 2nd September, 2019.




                                          (RASHID ALI DAR)                (GITA MITTAL)
                                               JUDGE                      CHIEF JUSTICE
           Srinagar
           27.08.2019
           Yasmeen




YASMEEN RASHID
2019.08.27 15:09
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