Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 18 in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008 18. Have you at any time been convicted by a court in India for any criminal' offence and sentenced to imprisonment? If so, give name of the court,' case number and offence. (Attach copy of judgment) ..................................................................................................................................................................................................................................
