Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(2)(n) in Martin Luther Christian University Act, 2005

(n)Status of fulfillments of such other conditions as may be required by he State Government to be fulfilled before the establishment of the University.