Bombay High Court
Pr.Commissioner Of Income Tax-1 vs M/S Tata Communications Ltd(Formerly ... on 3 January, 2019
Bench: Akil Kureshi, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1188 OF 2016
Pr Commissioner Of Income Tax-1 ....Appellants
V/S
Tata Communications Ltd. ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 1229 OF 2016 Pr. Commissioner Of Income Tax-1 ....Appellants V/S Tata Communications Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1745 OF 2016 Pr. Commissioner Of Income Tax-1 ....Appellants V/S Tata Communications Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1746 OF 2016 Pr. Commissioner Of Income Tax -1 ....Appellants V/S Tata Communications Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1852 OF 2016 Pr.commissioner Of Income Tax-1 ....Appellants V/S Page 1/2 ::: Uploaded on - 03/01/2019 ::: Downloaded on - 10/01/2019 01:36:50 ::: M/s Tata Communications Ltd(formerly Videsh ....Respondent Sanchar Nigam Ltd) Mr Suresh Kumar for Appellant Mr J D Mistri, Sr counsel i/b Ans Law Associates for Respondent CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 3rd January, 2019 P.C. :
Stand over to 14/01/2019. To be placed along with the ITXA No. 1671/2016.
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