Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Bombay High Court

Pr.Commissioner Of Income Tax-1 vs M/S Tata Communications Ltd(Formerly ... on 3 January, 2019

Bench: Akil Kureshi, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1188 OF 2016

 Pr Commissioner Of Income Tax-1               ....Appellants
            V/S
 Tata Communications Ltd.                     ....Respondent

WITH INCOME TAX APPEAL(IT) NO. 1229 OF 2016 Pr. Commissioner Of Income Tax-1 ....Appellants V/S Tata Communications Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1745 OF 2016 Pr. Commissioner Of Income Tax-1 ....Appellants V/S Tata Communications Ltd. ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1746 OF 2016 Pr. Commissioner Of Income Tax -1 ....Appellants V/S Tata Communications Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1852 OF 2016 Pr.commissioner Of Income Tax-1 ....Appellants V/S Page 1/2 ::: Uploaded on - 03/01/2019 ::: Downloaded on - 10/01/2019 01:36:50 ::: M/s Tata Communications Ltd(formerly Videsh ....Respondent Sanchar Nigam Ltd) Mr Suresh Kumar for Appellant Mr J D Mistri, Sr counsel i/b Ans Law Associates for Respondent CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 3rd January, 2019 P.C. :

Stand over to 14/01/2019. To be placed along with the ITXA No. 1671/2016.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 03/01/2019 ::: Downloaded on - 10/01/2019 01:36:50 :::