Supreme Court - Daily Orders
Directorate Of Enforcement vs M/S Zoom Developers (Pvt.) Ltd on 10 March, 2021
Bench: Ashok Bhushan, S. Abdul Nazeer, Hemant Gupta
ITEM NO.1 Court 7 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18875/2020
(Arising out of impugned final judgment and order dated 10-12-2018
in IA No. 4841/2017 passed by the High Court Of M.P. at Indore)
DIRECTORATE OF ENFORCEMENT Petitioner(s)
VERSUS
M/S ZOOM DEVELOPERS (PVT.) LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.188/2021-CONDONATION OF DELAY IN
FILING and IA No.189/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 10-03-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Surya Prakash V. Raju, ASG
Mr. Zoheb Hossain, Adv.
Ms. Binu Tampta, Adv.
Mr. M. K. Maroria, AOR
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on Special Leave Petition as well as on Application for Condonation of Delay.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2021.03.10 17:21:10 IST Reason: