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Madhya Pradesh High Court

Monu vs The State Of Madhya Pradesh Thr. on 13 April, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-1160-2015 (MONU Vs THE STATE OF MADHYA PRADESH THR.) 17 Gwalior, Dated : 13-04-2018 None for the parties. List in the next week.

sh (SHEEL NAGU) (ANAND PATHAK) e JUDGE JUDGE ad Pr a hy ojha ad Digitally signed by YOGENDRA OJHA Date: 2018.04.16 14:40:38 -07'00' M of rt ou C h ig H