Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 38 in The Bureau Of Indian Standards Act, 2016 38. Power to make rules The Central Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.
