Delhi High Court - Orders
M/S Inter Ikea Systems Bv vs Abhilash K N & Ors on 12 March, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA-IPD 10/2023 with CM APPL. 3748/2017
M/S INTER IKEA SYSTEMS BV .....Appellant
Through: Ms. Tanya Varma, Mr. Vardaan
Anand and Ms. Ruchika Yadav,
Advocates.
versus
ABHILASH K N & ORS .....Respondents
Through: Ms. Rajeshwari H. and Mr. Tahir
A.J., Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 12.03.2025 List at the end of the board on 29th July, 2025 in the category of 'Final Hearing Matters'.
AMIT BANSAL, J MARCH 12, 2025 Vivek/-
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