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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(n) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(n)'Superintendent of Centre' means the person appointed by the Board to conduct and supervise examinations of the Board and includes an additional Superintendent and an associate Superintendent; and