Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Haryana - Subsection Section 31(13) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (13)[***] [Subrule (13) omitted by Haryana Government Notification No. 308-AS-(I)-2008/1749, Dated 2.2.2008.]
