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State of Manipur - Section

Section 79 in The Manipur Highways Act, 1979

79. Duty of owner vehicle or animal to give information.

- The owner of a vehicle or animal the driver of which is accused of any offence under this Act shall on demand by any police officer or other authority authorized in this behalf by the State Government give all information regarding the name and address of the driver which is in his possession or could by reasonable diligence be ascertained by him.