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Punjab-Haryana High Court

Harpal Kaur vs The District Judge on 13 May, 2013

Author: Rakesh Kumar Jain

Bench: Jasbir Singh, Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                               CWP No.4977 of 2003
                                               Date of decision:13.05.2013



Harpal Kaur                                                       ...Petitioner
                                         Vs.
The District Judge, Bathinda and others                        ...Respondents


CORAM:        Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
              Hon'ble Mr. Justice Rakesh Kumar Jain


Present:      None for the petitioner.

              None for the respondents.
                   *****


Rakesh Kumar Jain, J.

For orders, see detailed reasons recorded in a separate order passed in CWP No.1686 of 2004 titled as "Improvement Trust, Bathinda Vs. Surinder Singh and others" of even date.





             [ JASBIR SINGH ]                     [ RAKESH KUMAR JAIN ]
           ACTING CHIEF JUSTICE                           JUDGE


May 13, 2013
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