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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)The District Election Authority shall be the District Election Authority. The functions of the Election Authority under these rules may also be performed, unless specifically otherwise provided, by the District Election Authority within his jurisdiction.