Delhi High Court - Orders
Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 24 February, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 565/2018, CM APPL. 53001/2018
DELHI TRANSPORT CORPORATION ..... Appellant
Through: Mr. Nitesh Kr. Singh, Ms. Laavanya
Kaushik and Ms. Aliza Alam,
Advocates.
versus
M/S CMC LTD & ANR ..... Respondents
Through: Mr. Shraman Sinha, Advocate for
respondent No.1.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 24.02.2023
1. Learned counsel for the appellant submits that main counsel Mrs. Avnish Ahlawat is not available today.
2. Renotify on 08.08.2023.
MANOJ KUMAR OHRI, J FEBRUARY 24, 2023 ga Digitally Signed By:SANGEETA ANAND Signing Date:27.02.2023 14:53:17