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State of Rajasthan - Section

Section 72 in Rajasthan Land Revenue (Land Records) Rules, 1957

72. No of Jamabandi (Khewat Khatauni) with name of Thok, Patti or Taraf.

- (i) The serial number of Khewat or estate-holder's holding and the serial number of tenant's holding, in which the plot is included in the Jamabandi, will be entered in this column as numerator and denominator respectively.
(ii)For land held as 'Khud kasht' or 'Havala' by an estate holder, the word 'Khudkasht' or 'Havala' may be entered in place of tenure.
Column 5