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State of Jharkhand - Section

Section 129 in Civil Court Rules of the High Court of Judicature at Patna

129.

At the stated hour each fixed date the sales shall be commenced, and shall be carried on in the order stated in the lists, above mentioned. No sale shall continue after sunset; but the sales shall be held from day to day, except when the Court is closed and until the lists are finished:Provided that this rule shall not interfere with the adjournment of any particular sale according to law. (See Order XXI, Rule 69.)