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Matrix Cellular (International) ... vs The Principal Commissioner, State Tax, ... on 12 November, 2025

     ITEM NO.30                             REGISTRAR COURT. 1                      SECTION XIV

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MS. SUJATA SINGH

     Petition(s) for Special Leave to Appeal (C)                           No(s).   23802-
     23803/2025

     MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT. LTD                            Petitioner(s)

                                                          VERSUS

     THE PRINCIPAL COMMISSIONER, STATE TAX, DELHI & ANR.Respondent(s)



     Date : 12-11-2025 These petitions were called on for hearing today.



     For Petitioner(s) :
                                           Mr. Anurag Soan, AOR
                                           Mr. Akshay Saxena, Adv.
                                            Mr. Rituraj, Adv.


     For Respondent(s) : Mr. Mukesh Kumar Maroria, AOR


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Both the respondents are granted four weeks’ time for filing counter affidavit.

After expiry of four weeks, Registry to process the matter for listing before the Hon’ble Court, as per rules as the Hon’ble Court on 04.09.2025 has directed to issue notice, returnable in four weeks.

Digitally signed by RUPAM DHAMIJA Date: 2025.11.13 16:48:05 IST

Reason:                                                                          SUJATA SINGH
     rd                                                                            Registrar