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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Mizoram - Subsection

Section 74(1)(a) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(a)order the money to be invested in the purchase of other lands to be held under the like title and conditions of ownership as the land in respect of which such money shall have been deposited was held; or