Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 134(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(4)If the expense stock is insufficient for the needs of such parties, an issue from the magazine shall supplement it.