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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(d)"filming" together with its grammatical variations and cognate expressions means the preparation of a cinematographic film with the aid of a camera, which is capable of taking films of more than eight millimetres and which requires the use of a stand or involves other special previous arrangement;