Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] UT Ladakh - Subsection Section 10(3) in The University of Ladakh Act, 2018 (3)Every proposal for the conferment of any honorary degree shall be subject to the confirmation of the Chancellor.
