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[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Uttar Pradesh - Subsection

Section 188(1)(a) in The U.P. Municipalities Act, 1916

(a)remove, or order the removal of any person who by his presence interferes with or impedes the operations for extinguishing the fire or for saving life or property;