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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The Adhyaksha shall thereafter lay at a meeting of the Zila Panchayat before a date to be fixed by rule in this behalf the account and budget estimate prepared under sub-section (1).