Gujarat High Court
Thakor vs Ipcl on 27 July, 2010
Author: S.J.Mukhopadhaya
Bench: S.J. Mukhopadhaya
Gujarat High Court Case Information System
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LPA/418/2009 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS
PATENT APPEAL No. 418 of 2009
In
SPECIAL
CIVIL APPLICATION No. 7102 of 2008
With
Letters
Patent Appeal Nos. 428 to 884 of 2009
With
Letters
Patent Appeal No. 890 of 2009
=========================================
THAKOR
NAGJIBHAI BHAILAL -6560 & 463 - Appellant(s)
Versus
IPCL
NOW AMALGAMATED WITH RELIEANCE IND.LTD AND NOW & 2 -
Respondent(s)
=========================================
Appearance :
MR
PR THAKKAR for the Appellants.
NANAVATI ASSOCIATES for Respondent
nos. 1 and 2.
Mr.P.K.Jani, GOVERNMENT PLEADER for Respondent
no.3.
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CORAM
:
HONOURABLE
THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA
and
HONOURABLE
MR.JUSTICE K.M.THAKER
Date
: 27/07/2010
ORAL
ORDER
(Per : HONOURABLE THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA) As common and short question of law is involved in this case and relates to workmen, it is desirable to dispose of the matters on early date. The parties are directed to be ready to assist the Court. Post all these matters on 2nd August, 2010 at 2.30 p.m. for disposal.
(S.J.Mukhopadhaya,C.J.) (K.M.Thaker,J) ***vcdarji Top