Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2) in Punjab Poisons Possession and Sale Rules, 1966 (2)Licence fee of nine rupees for a year or part thereof shall be charged for licences to possess for sale and to sell poisons specified in the Schedule.
