Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(4) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(4)Any agreement executed under sub-section (1) which has not been registered under sub-section (3) shall be null and void.