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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Haryana - Subsection

Section 95(1)(a) in Punjab Cinemas (Regulation) Rules, 1952

(a)drive-in-cinema means a cinema with an open air theatre premises into which admission may be given normally to persons desiring to view the cinema while sitting in motor cars. In case where an auditorium is also provided in a drive in-cinema premises, persons other than those desiring to view the cinema while sitting in motor cars, can also be admitted. Such drive-in-cinemas may have a capacity to accommodate not more than one thousand cars;