Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(4) in The Copyright Rules, 2013 (4)The cover version shall prominently display the names of performers and shall not contain the name depict in any way any performer of an earlier sound recording of the work or any cinematograph film in which such sound recording was incorporated.
