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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Mizoram - Subsection

Section 7(5) in Mizoram Animal (Control & Taxation) Act, 2014

(5)When seizure of animals takes place under this section the Village Council shall, within twenty four hours of the time when the animals were brought under sub-section (1) through a Village Crier announce such seizure to the people of the village or the locality.