Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(1)(d) in The Hoarding and Profiteering Prevention Ordinance, 2000 (d)inspect or cause to be inspected any books or other documents belonging to or under the control of any dealer or producer;