Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(4) in Reserve Bank of India Pension Regulations, 1990

(4)No pension shall be payable during leave preparatory to retirement.] [Substituted for '[Premature retirement pension shall be granted to an employee who is retired or voluntarily retired in advance of the age of superannuation in accordance with the Staff Regulations. Provided that pension shall not be payable during leave preparatory to retirement.]' vide A.C. No. 5 dated 07-02-1992.]