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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(13) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(13)Distribution or exhibition inside the premises of the Industrial establishment any handbills, pamphlets, posters or holding meetings without previous written permission of the Manager.