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Supreme Court - Daily Orders

Agra Diocesan Trust Association vs Anil David on 19 August, 2019

Bench: Arun Mishra, M.R. Shah

     ITEM NO.28                                COURT NO.4                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   18008/2019

     (Arising out of impugned final judgment and order dated 27-05-2019
     in WP No. 1758/2016 passed by the High Court Of Uttarakhand At
     Nainital)

     AGRA DIOCESAN TRUST ASSOCIATION                                      Petitioner(s)

                                                      VERSUS

     ANIL DAVID & ORS.                                                    Respondent(s)

     (IA No.111292/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.111293/2019-EXEMPTION FROM FILING O.T. )

     WITH

     SLP(C) No. 18007/2019 (X)
     (FOR ADMISSION and I.R. and IA No.111284/2019-EXEMPTION FROM FILING
     O.T.)

     Date : 19-08-2019 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                 Mr.   P.N. Mishra, Sr. Adv.
                                       Mr.   Nilakanta Nayak, Adv.
                                       Mr.   Amit Yadav, Adv.
                                       Mr.   B. D. Das, Adv.
                                       Mr.   Shishir Deshpande, AOR

                                       Mr. Aamir Khan, Adv.
                                       Mr. Akshay Sahani, Adv.

     For Respondent(s)                 Mr.   Rakesh Dwivedi, Sr. Adv.
                                       Ms.   Pallavi Langar, Adv.
                                       Mr.   Ankur Chawla, Adv.
                                       Mr.   R. K. Mohit Gupta, Adv.
                                       Mr.   Amrendra Kumar Mehta, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List on 16.09.2019.

Digitally signed by JAYANT KUMAR ARORA Date: 2019.08.21 11:25:57 IST Reason:

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER