Supreme Court - Daily Orders
Agra Diocesan Trust Association vs Anil David on 19 August, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.28 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18008/2019
(Arising out of impugned final judgment and order dated 27-05-2019
in WP No. 1758/2016 passed by the High Court Of Uttarakhand At
Nainital)
AGRA DIOCESAN TRUST ASSOCIATION Petitioner(s)
VERSUS
ANIL DAVID & ORS. Respondent(s)
(IA No.111292/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.111293/2019-EXEMPTION FROM FILING O.T. )
WITH
SLP(C) No. 18007/2019 (X)
(FOR ADMISSION and I.R. and IA No.111284/2019-EXEMPTION FROM FILING
O.T.)
Date : 19-08-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. P.N. Mishra, Sr. Adv.
Mr. Nilakanta Nayak, Adv.
Mr. Amit Yadav, Adv.
Mr. B. D. Das, Adv.
Mr. Shishir Deshpande, AOR
Mr. Aamir Khan, Adv.
Mr. Akshay Sahani, Adv.
For Respondent(s) Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Pallavi Langar, Adv.
Mr. Ankur Chawla, Adv.
Mr. R. K. Mohit Gupta, Adv.
Mr. Amrendra Kumar Mehta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 16.09.2019.
Digitally signed by JAYANT KUMAR ARORA Date: 2019.08.21 11:25:57 IST Reason:(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER