Section 6(ii) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989
(ii)[ a co-operative institution and its branches which deal in Scheduled Commodities] [Inserted by Notification No. 1278/XXIX-Kha-11-Compo.-38-90, dated 27th July, 1990, published in U.P. Gazette, (Extraordinary), Part 4, section (Kha), dated 27th July, 1990.]
