Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(vii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(vii)Study leave shall be admissible more than once subject to the provision mentioned in clause (vi) provided that there is an interval of atleast 5 years between the date of resumption of duty on return from the first study leave and date of application for the second study leave.