Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 23 in The Punjab Co-operative Societies Rules, 1963 23. Election of Committee. [Section 26 (i) ] - The members of the committee of a Co-operative Society shall be elected in accordance with the rules given in Appendix C.
