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State of Rajasthan - Section

Section 65 in The Rajasthan Excise Rules, 1956

65. Register of shops to be kept.

- Every [District Excise Officer] [Substituted by FD/EX/67, dated 27.2.1968, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 27.2.1968, [27-2-68].] shall keep a register of shops auctioned by him.